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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(a) in Appointment Committee of The District Panchayat (Election of Members) Rules, 1999

(a)Every candidate for election shall be nominated in Form-I appended to these rules below by a member as a proposer. There is no need for a seconder. No proposer shall sign more than one nomination.