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[Cites 0, Cited by 0] [Section 14(8)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(8)(e) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(e)specifying the manner in which the income derived and expenditure incurred by the Association of Apartment Owners shall be dealt with or as the case may be, accounted for.