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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(2) in The U.P. Information and Public Relations Department (Headquarter) Group 'D' Service Rules, 1994

(2)Applications shall be invited from the eligible candidates by the appointing authority. After the scrutiny of the applications, the eligible candidates shall be subjected to a test by the Selection Committee to assess the suitability of the candidates for appointment to each post. The Committee may also interview the candidates if it considers necessary.