Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63(6)] [Section 63] [Entire Act]

State of Chattisgarh - Subsection

Section 63(6)(a) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

(a)record on the counterfoil of the E. D. ballot paper the serial number of voter as entered in the marked copy of the voters' list for that polling station;