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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Madhya Pradesh - Subsection

Section 83(2)(iv) in The M.P. Vanijyik Kar Niyam, 1995

(iv)contain the dealer's contention regarding the rate of tax and the entry of the schedule by which the goods are claimed to be covered.