Section 44A(2) in The Orissa Panchayat Samiti Election Rules, 1991
(2)The procedure outlined for the conduct of the election to the office of the Chairman under the foregoing rules shall apply mutatis mutandis to the election of the Vice-Chairman.] [Substituted vide SRO No. 870/96 Orissa Gazette Extraordinary No. 1205 dated 18.11.1996.]
