Allahabad High Court
Sita Ram vs The Registrar Co-Operative Societies ... on 28 January, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 14 Case :- SERVICE SINGLE No. - 5223 of 1991 Petitioner :- Sita Ram Respondent :- The Registrar Co-Operative Societies Lko & Others Petitioner Counsel :- C B Verma Respondent Counsel :- C S C Hon'ble Sanjay Misra,J.
The cause list has been revised. None appears on behalf of the petitioner to press this writ petition. There is no illness slip nor any mention to pass over the matter today. Learned Standing Counsel for the respondents is present.
Learned Standing Counsel states that due to lapse of time this writ petition has become infructuous. It is dismissed as such.
Interim order, if any, is vacated.
No order is passed as to costs.
Order Date :- 28.1.2010 Pravin