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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(2) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(2)Director of Research. - There shall be Director of Research who shall be responsible for the direction and co-ordination of research programmes in the University as laid down in section 30 and efficient working of research stations.