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Union of India - Section

Section 225 in The Dedicated Freight Corridor Railway General Rules, 2018

225. Train not to move after assistance has been asked for in case of accident or break down.

- After the advice of the train that it is unable to proceed and assistance has been asked for, the Loco pilot shall not move from its present location, even if he is subsequently able to move, until either the assistance has arrived or is permitted by the Station Master of the station from where the assistance has been asked for through approved means of communication.