Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of West Bengal - Subsection Section 39(4) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982 (4)The minutes of a meeting shall give a correct summary of the proceedings and also contain the names of the members present in the meeting.
