Supreme Court - Daily Orders
The State Of Bihar vs M/S Riga Sugar Co. Ltd. on 18 October, 2019
ITEM NO.1502 COURT NO.9 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 7951/2019
THE STATE OF BIHAR & ORS. Appellant(s)
VERSUS
M/S RIGA SUGAR CO. LTD. Respondent(s)
WITH C.A. No. 7958/2019 (XVI) C.A. No. 7957/2019 (XVI) C.A. No. 7952/2019 (XVI) Date : 18-10-2019 These appeals was called on for pronouncement of judgment today.
For Appellant(s) Mr. Keshav Mohan, Adv.
Mr. Piyush Choudhary, Adv.
Mr. Rishi K. Awasthi, Adv.
Mr. Gaurav Kejriwal, AOR For Respondent(s) Mr. Arun K. Sinha, AOR Hon’ble Mr. Justice L. Nageswara Rao pronounced the Non-
Reportable Judgment of the Bench comprising His Lordship and Hon’ble Mr. Justice Hemant Gupta.
The appeals are disposed of in terms of the Signed Non-
Reportable Judgment.
Pending application(s), if any, also stand disposed of.
(GEETA AHUJA) (DIPTI KHURANA) COURT MASTER (SH) BRANCH OFFICER (The Signed Non-Reportable Judgment is placed on the file) Signature Not Verified Digitally signed by GEETA AHUJA Date: 2019.10.19 12:47:29 IST Reason: