Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(vii) in The U.P. Basic School Teachers (Savings-Cum-Insurance) Rules, 1976 (vii)"Employer" means in relation to a Member, the Primary School or Junior High School of which he is an employee for the time being;
