Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of West Bengal - Subsection

Section 73(5) in The West Bengal Correctional Services Act, 1992

(5)The Superintendent of the correctional home to which a under-trial prisoner is transferred under sub-section (4), shall forward a copy of the certificate from the Chief Medical Officer to the Court before which the trial of the said prisoner is pending for consideration of the Court as the commencement of his trial.