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[Cites 0, Cited by 0] [Section 515] [Entire Act]

State of Jharkhand - Subsection

Section 515(4) in Bihar Education Code, 1961

(4)Members of the teaching staff for school who come to fill short vacancies or on sudden transfer, until such time as they can make other arrangements.Persons coming under the last three classes should be required to pay the usual monthly seat rent, light and establishment charges for the period of their stay in the hostel, any period of less than one month being reckoned as a complete month.(G. O. no. 67-E. R., dated the 20th April 1934.)