Rajasthan High Court - Jodhpur
Gaje Lal vs Sanwar Lal Verma on 24 January, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 713/2019 Gaje Lal
----Petitioner Versus Sanwar Lal Verma
----Respondent For Petitioner(s) : Mr. Sushil Solanki For Respondent(s) :
JUSTICE DINESH MEHTA Order 24/01/2020 Issue notice.
Mr. Navdeep Dadhich, accepts notice on behalf of respondents.
This case be adjourned sine-die, as has been ordered by this Court vide order dated 16.09.2019 passed in SBCCP No.992/2018. Names of concerned counsel will be reflected in the cause list.
(DINESH MEHTA),J 270-skm/-
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