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[Cites 0, Cited by 0] [Section 11DD(2)] [Section 11DD] [Entire Act]

Union of India - Subsection

Section 11DD(2)(b) in Income Tax Rules, 1962

(b)for diseases or ailments mentioned in clause (ii) of sub-rule (1) - an Oncologist having a Doctorate of Medicine (D.M.) degree in Oncology or any equivalent degree which is recognised by the Medical Council of India;