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Central Information Commission

Mrmukesh Kumar Choudhary vs State Bank Of India on 23 May, 2014

                  Central Information Commission
Room No.307, II Floor, B Wing, August Kranti Bhawan, Bhikaji Cama Place, New 
                                Delhi­110066
                             website­cic.gov.in

                  Appeal: No. CIC/DS/A/2011/003664/MP
 
Appellant                                 :     Shri Mukesh Kumar 
Choudhary, Bhagalpur
Public Authority              :     SBI, Bhagalpur/ Patna

Date of Hearing               :     23 May 2014 
Date of Decision              :     23 May 2014
  Facts:­ 

1.    The appellant, Shri Mukesh Kumar Choudhary, submitted RTI 
application   dated   4   June   2011   before   the   Central   Public 
Information  Officer  (CPIO),  State   Bank   of   India,   Khanjarpur; 
seeking   information   regarding   details   of   redeployment/ 
transfer   of   clerical   cadre   staff   at   Zonal   Office/   Regional 
Office, Bhagalpur etc., through a total of 5 points.

2.    Vide   reply   dated   18   June   2011,   CPIO   denied   the 
information to the appellant u/s 8(1)(j) of the RTI Act, 2005. 
Not satisfied  with the CPIO's  reply, the appellant  preferred 
appeal   dated   2   July   2011   to   the   first   appellate   authority 
(FAA) alleging that he had been wrongly denied information by 
the   CPIO   concerned.   Vide   order   dated   NIL,   FAA   directed   the 
CPIO to provide point wise information to the appellant. 

3.    Not satisfied with the response of the public authority, 
the   appellant   preferred   second   appeal   before   the   Commission 
saying that the CPIO had not complied with the FAA's order and 
requested for the information sought in his RTI application.

4.    The matter  was heard today via video­conferencing.    The 
appellant   was   not   present   at   the   hearing.   The   respondent, 

Someshwar   Nath,   Asstt.   Gen.   Manager/FAA   was   present   at   the  hearing   and   made   submissions   from   Patna.   Shri   Arun   Kumar  Singh, Manager (Admn), made submissions from Bhagalpur.    

5. The   respondents   submitted   that   vide   letter   dated  18.10.2011   information   regarding   people   /employee  redeployed/transferred (centre wise list) has been provided to  the appellant. The second appeal had been already filed by the  appellant by them   Decision Notice

6.  The CPIO is directed to provide copy of the letter dated  18.10.2011 to the Commission within one week. 

 

(Manjula Prasher)  Information Commissioner  Authenticated true copy: 

(T.K. Mohapatra)  Dy. Secretary & Dy. Registrar  Tele. No. 011­26105027  Copy to: 
Central Public Information Officer  State Bank of India  Regional Business Office, Bhowesh Bhawan, Beatson Road, Khanjarpur, Bhagalpur­ 812002.
First Appellate Authority  State Bank of India General Manager, Network­ II, West Gandhi Maidan, Patna.
Shri Mukesh Kumar Choudhary, Advocate, C/o Shri Pawan Kumar Jain, Hindustan Club RoaD, Naya Bagar, Bhagalpur.