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[Cites 0, Cited by 0] [Section 278] [Entire Act]

State of Bihar - Subsection

Section 278(3) in Bihar Financial Rules, 1950

(3)Finally, a report should be made to the Superintending Engineer so as to reach him not later than the 31st August, of each year, to the effect:-
(i)that all the standard measurement books of the division have been inspected by the Divisional Officer;
(ii)that the entries made therein have not been tampered with;
(iii)that all corrections due to additions or alterations to the building or work concerned have been carried out; and
(iv)that the books are reliable up-to-date records.
A copy of this report should be furnished to the Audit Office.