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[Cites 0, Cited by 2] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2) in The Fertilizer (Control) Order, 1985

(2)Subject to the proviso to paragraphs (d) and (e) of sub - clause (1), the provisions of the Criminal Procedure Code, 1973 (2 of 1974), relating to search and seizure shall, so far as may be, apply to searches and seizures under this clause.