Section 3(e) in Orissa State Financial Corporation (Staff) Regulations, 1975
(e)"Pay" means the amount drawn monthly by an employee of the Corporation as the pay which has been sanctioned for a post held by him /her substantively or in an officiating capacity or to which he/she is entitled, by reason of his/ her position in a cadre, and includes;(i)Special pay and personal pay;(ii)any other recurring emoluments which may be specially classed as pay by the Board.
