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State of Tamilnadu - Section

Section 9 in Tamil Nadu Padani Rules, 2017

9. Suspension of licence.

- The Licensing Authority may suspend the licence for such period as he deems fit, by an order in writing specifying the reasons therefor, if he is satisfied that the licensee has failed to comply with any of the conditions of the licence or any of the provisions of the Act or the rules made thereunder.