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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(1) in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

(1)If within an hour after the time appointed for a meeting the required number of members to meet the quorum are not present, the meeting shall stand adjourned to some other day to be fixed by the President unless all the members present agreed to wait longer.