Section 4 in Assistant Inspector of Motor Vehicles Class III (Departmental Examination) Rules, 2015
4. Attempts for passing examination.
- The relevant examination referred to in Rule 3 shall have to be passed in not more than three chances within the specified period:Provided that the chances for passing the examination already availed of or which should have been availed of before the appointed date under the old rules shall be counted as having been availed of under these rules:Provided further that a person belonging to the Scheduled Castes or Scheduled Tribes may be given one more chance which shall have to be availed of within a period of one year from the date of the expiry of the period mentioned in Rule 3 or, as the case may be, in this rule.
