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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(1)(b) in The Chhattisgarh Transit (Forest Produce) Rules, 2001

(b)At the border-checking barrier of Chhattisgarh new transit pass shall be issued by a forest officer authorised in this regard in lieu of original pass which shall be deposited at the barrier.