Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67(5)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(5)(b) in The Mental Healthcare Act, 2017

(b)where the appeal has been preferred against such an order and the appeal has been dismissed, from the date of the order of dismissal.