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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(2)(vii) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(vii)to make proposals for the institution of professorships, readership, lecturerships, and other posts of teachers in the Faculty and for prescribing the duties of persons occupying such posts;