Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(11)] [Section 40] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 40(11)(c) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(c)transposition of securities, when there is a change in the order of names in which physical securities are held jointly in the names of two or more holders of securities.