Section 6(50)(g) in THE KERALA FINANCE ACT, 2020

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State of Kerala - Subsection

Section 6(50)(g) in THE KERALA FINANCE ACT, 2020

(g)in item 6,—

(i)in column (2), after the words and figures “rupees 15 lakhs”, the words and symbol “(other than electric vehicles)”, shall be inserted;

(ii)in column (3), for the figures and symbol “11%”, the figures and symbol “13%” shall be substituted;