Allahabad High Court
D.P.R. Foods Pvt. Ltd. Through Its ... vs Commissioner Meerut And Others on 11 January, 2010
Author: Abhinava Upadhya
Bench: Abhinava Upadhya
Court No. - 30 Case :- WRIT - C No. - 29518 of 2009 Petitioner :- D.P.R. Foods Pvt. Ltd. Through Its Director Respondent :- Commissioner Meerut And Others Petitioner Counsel :- R.K. Pandey Respondent Counsel :- C.S.C. Hon'ble Abhinava Upadhya,J.
In compiance of the order of this Court dated 30.10.2009 inspection report is submitted by way of this affidavit today. Learned counsel for the petitioner submits that he will file his reply to this affidavit within a period of two weeks. As prayed two weeks time for the same is allowed.
List this case after two weeks.
Interim order , if in operation shall continue till the next date of listing.
Order Date :- 11.1.2010 Hsc/