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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Meghalaya - Subsection

Section 5(2) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

(2)The Chairman shall either on his own motion or upon the along with written request of not less than five members of the Board or upon a direction of the Government, call a special meeting of the Board.