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[Cites 0, Cited by 0] [Section 8A(3)] [Section 8A] [Entire Act]

State of Karnataka - Subsection

Section 8A(3)(i) in Karnataka Silkworm Seed Cocoon and Silk Yarn (Regulation of Production, Supply, Distribution and Sale) Act, 1959

(i)second and subsequent sale of silkyarn of any origin brought from outside the State;