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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Haryana - Subsection

Section 23(1) in Haryana Rural Employment Guarantee Scheme, 2007

(1)The Block Programme Officer shall supply each Gram Panchayat and other Implementing agency with -
(a)the muster rolls for the works sanctioned to be executed by it; and
(b)a list of employment opportunities available elsewhere to the residents of the Gram Panchayat;
(c)muster rolls shall be maintained for every work separately, showing the details of wages paid to workers. The muster rolls for all works shall have entries showing the number and details of Scheduled Castes/Women and others who have been provided employment. Those responsible for the preparation of muster roll shall be responsible for these entries also;