Madhya Pradesh High Court
The Secretary Madhya Prdesh Public ... vs Manish Kumar Thakur on 8 September, 2015
WA-683-2015 (THE SECRETARYMADHYA PRDESH PUBLIC SERVICE COMMISSION Vs MANISH KUMAR THAKUR) 08-09-2015
Learned counsel for the appellant is directed to produce the relevant rules and other circulars with regard to the recruitment in question.
List after three days.
(RAJENDRA MENON) (S.K. SETH) JUDGE JUDGE