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State of Bihar - Section

Section 31 in The Bihar Motor Vehicles Rules, 1992

31. Badge of conductors of the stage carriages.

(1)A conductor of stage carriage shall display on his left chest a badge in the for in illustrated in the Second Schedule, inscribed with the particulars specified in the said schedule.
(2)No conductor of a stage carriage shall display the badge held by him if his conductor's licence is suspended or revoked by any authority or if his conductors licence.has ceased to be valid by efflux of time.
(3)A conductor shall not hold more than one such badge issued by an authority in the State.
(4)If at any time a conductor's licence is suspended or cancelled by a competent authority or by any court or ceases to be valid, the conductor shall, within seven days, surrender the badge to the authority by which it was issued.