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State of Kerala - Section

Section 130 in Kerala Factories Rules, 1957

130. Muster Roll.

- The manager of every factory shall maintain a muster roll of the workers employed in the factory in Form No. 25 showing (a) the name of each worker, (b) the nature of his work, (c) the daily attendance of the worker, and (d) date of entry into service:Provided that, if the daily attendance is noted in the register of adult workers in Form No. 12, or the particulars required under this rule are noted in any other register, a separate muster roll required under this rule need not be maintained.] (Inserted by Notn. Dated 11-10-1959 in K.G. dtd. 15-12-1959)