Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 113] [Section 17(1)] [Section 17] [Entire Act] Union of India - Subsection Section 17(1)(iv) in The Income Tax Act, 1961 (iv)any fees, commissions, perquisites or profits in lieu of or in addition to any salary or wages;