Section 48 in U.P. Jagadguru Rambhadracharya Handicapped University Act, 2001
48. Power to issue directions.
- The State Government shall have the following powers also, namely :(a)to issue direction with respect to any matter required to be done by the University by or under this Act or the rules, the Statutes or the Ordinances made thereunder;(b)to order framing of Statutes on any subject.
