Section 2(4)(c) in The Rules For The Manufacture, Use, Import, Export And Storage Of Hazardous Micro-Organisms/genetically Engineered organisms Or Cells, 1989

[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

(c)production, manufacturing, processing, storage, import, drawing off, packaging and repackaging of the genetically engineered products;

Legal Document View