Section 1(2) in The Goa, Daman And Diu (Extension Of The Code Of Civil Procedure And the Arbitration Act) Act, 1965

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State of Goa - Subsection

Section 1(2) in The Goa, Daman And Diu (Extension Of The Code Of Civil Procedure And the Arbitration Act) Act, 1965

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

Enforced w.e.f. 15-6-1966: vide Notification No. S.O. 1597, dated 24-5-1966, Gazette of India, Pt. II, Section 3 (ii), p. 1471.