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[Cites 0, Cited by 0] [Section 133(11)] [Section 133] [Entire Act]

Union of India - Subsection

Section 133(11)(b) in The Coal Mines Regulations, 2011

(b)be the last person to ascend the shaft at the end of the shift and if his shift is succeeded immediately by another shift, he shall not leave the bottom of the shaft until after the descent of the chargeman of the succeeding shift; and