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Supreme Court - Daily Orders

The Principal Commissioner Of Income ... vs Shri. Bikram Singh on 1 May, 2017

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.21                                 COURT NO.10                SECTION IIIA

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C)......CC No.8875/2017

     (Arising out of impugned final judgment and order dated 08/11/2016
     in ITA No.703/2016 passed by the High Court Of Delhi At New Delhi)

     PRINCIPAL COMMISSIONER OF INCOME TAX-07                             Petitioner(s)

                                                     VERSUS

     BIKRAM SINGH                                                        Respondent(s)
     (with appln. (s) for c/delay in filing SLP)

     Date : 01/05/2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                   Mr. P.S. Patwalia, ASG
                                         Ms. Anita Sahani, Adv.
                                         Ms. Natasha Vinayak, Adv.
                                         Mrs. Anil Katiyar,Adv.

     For Respondent(s)

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

Issue notice.

(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2017.05.02 17:28:13 IST Reason: