Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of West Bengal - Subsection Section 14(1) in Calcutta Tramways Company (Acquisition of Undertaking) Act, 1976 (1)The Calcutta Tramways Company (Acquisition of Undertaking) Ordinance, 1976, is hereby repealed.
