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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(4) in The Orissa Communal Offenders (Conditions of Detention) Order, 1995

(4)In addition to newspapers, periodicals and books, which may be received through post, any detenu who receives funds from outside may be allowed to purchase from such funds either through post or otherwise newspapers, periodicals and books subject to the provisions of Sub-clauses (2) and (3) above.