Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(o) in The Assam Children Act, 1970 (o)"Prohibition Officer" means an Officer appointed as a Prohibition Officer under this Act or under the Prohibition of Offenders Act, 1958 (20 of 1958);
