Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act] State of Jammu-Kashmir - Subsection Section 3(4)(iii) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018 (iii)any other sum received by the State Authority by way of benefaction, gift or donations.