Section 2(4)(c) in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954

[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

(c)In clause (3) of article 16, the reference to the State shall be construed as not including a reference to the State of Jammu and Kashmir.

Legal Document View