Kerala High Court
Dr. V.K.Gopinathan Unnithan vs State Of Kerala on 27 February, 2012
Author: S.Siri Jagan
Bench: S.Siri Jagan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE S.SIRI JAGAN
MONDAY, THE 27TH DAY OF FEBRUARY 2012/8TH PHALGUNA 1933
WP(C).No. 25737 of 2007 (L)
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PETITIONER(S):
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DR. V.K.GOPINATHAN UNNITHAN,
RETIRED PROFESSOR, DEPARTMENT OF AGRICULTURAL
STATISTICS, COLLEGE OF HORTICULTURE, VELLANIKARA
THRISSUR, RESIDING AT AMRUTHAM, 25
GANDHINAGAR, MANNUTHY, THRISSUR.
ADRESSES FOR SERVICE OF NOTICES ON THE PETITIONER IS THAT
OF HIS COUNSEL P.V.JAYACHANDRAN, ADVOCATE, KRISHNA SWAMI
CROSS ROAD, ERNAKULAM, KOCHI -35.
BY ADV. SRI.P.V.JAYACHANDRAN
RESPONDENT(S):
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1. STATE OF KERALA, REPRESENTED BY
AGRICULTURAL PRODUCTION COMMISSIONER, SECRETARIAT
THIRUVANANTHAPURAM.
2. VICE CHANCELLOR,
KERALA AGRICULTURAL UNIVERSITY, KAU POST
VELLANIKKARA, THRISSUR.
3. THE REGISTRAR,
KERALA AGRICULTURE UNIVERSITY, KAU POST
VELLANIKKARA, THRISSUR.
4. THE COMPTROLLER,
KERALA AGRICULTURAL UNIVERSITY, KAU POST
VELLANIKKARA, THRISSUR.
R1 BY GOVERNMENT PLEADER SMT.SANJEETHA.K.A.
R2 TO R3 BY SRI.RENJITH THAMPAN,SC,KERALA AGRL.UTY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 27-
02-2012, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
jm
WP(C).No. 25737 of 2007 (L)
APPENDIX
PETITIONERS EXHIBITS
P1: COPY OF THE G.O(P) NO. 171/99/H.EDN.DT.21.12.1999.
P2: COPY OF THE PROCEEDING GA/C1/22740/07 DT.4.7.2007
P3: COPY OF THE PAY SLIP NO. ESAI/1310/11/06 DT.10.7.2007
P4: COPY OF THE LETTER NO. ES/A1/1310/11/2006 DT. 17.7.2007
P5: COPY OF THE G.O(P) NO. 83/2007/FIN DT. 1.3.2007
P6: COPY OF THE PAY SLIP NO. A1/1310/11/2006 DT.31.7.2007
RESPONDENT'S EXHIBITS: NIL
\\TRUE COPY\\
PA TO JUDGE
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S. SIRI JAGAN, J.
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W.P.(C) No.25737 of 2007
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Dated this the 27th day of February, 2012
JUDGMENT
Petitioner and counsel are absent. Therefore, the writ petition is dismissed for default.
S. SIRI JAGAN, JUDGE acd