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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Haryana - Subsection

Section 57(2)(e) in Faridabad Complex (Regulation and Development) Act, 1971

(e)regarding the priority to be given to the duties of the Administration and the application of the Administration Fund under sub-section (2) of section 17;