Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Himachal Pradesh - Subsection Section 30(1) in Himachal Pradesh Para-Veterinary Council Act, 2010 (1)Every Para-veterinary- establishment shall have such minimum standards of buildings, space, facility, equipment and manpower as are prescribed by the Council by regulations.
