Delhi High Court - Orders
Bestech India Private Limited vs Reserve Bank Of India & Anr on 17 December, 2020
Author: Jayant Nath
Bench: Jayant Nath
$~A-47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9047/2020
BESTECH INDIA PRIVATE LIMITED ... Petitioner
Through
versus
RESERVE BANK OF INDIA
& ANR. ... Respondents
Through Mr.Gopal Jain, Sr. Adv. with
Mr.Ramesh Babu, Standing Counsel,
Ms.Nisha Sharma, Ms.Tanya
Chowdhary and Ms.Jagriti Bharti,
Advs.
Mr.Ananya Kumar and Mr.Rajat
Joneja, Advs. for R-2.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 17.12.2020 This hearing is conducted through video conferencing.
It is already 04.55 PM.
There is a Full Court Meeting at 05.00PM. List on 21.12.2020 in the category of fresh matters.
JAYANT NATH, J.
DECEMBER 17, 2020/st