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Delhi High Court - Orders

Bestech India Private Limited vs Reserve Bank Of India & Anr on 17 December, 2020

Author: Jayant Nath

Bench: Jayant Nath

$~A-47
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 9047/2020
     BESTECH INDIA PRIVATE LIMITED               ... Petitioner
                      Through
                      versus
     RESERVE BANK OF INDIA
     & ANR.                                      ... Respondents
                      Through Mr.Gopal Jain, Sr. Adv. with
                              Mr.Ramesh Babu, Standing Counsel,
                              Ms.Nisha       Sharma,        Ms.Tanya
                              Chowdhary and Ms.Jagriti Bharti,
                              Advs.
                              Mr.Ananya Kumar and Mr.Rajat
                              Joneja, Advs. for R-2.

     CORAM:
     HON'BLE MR. JUSTICE JAYANT NATH
                 ORDER

% 17.12.2020 This hearing is conducted through video conferencing.

It is already 04.55 PM.

There is a Full Court Meeting at 05.00PM. List on 21.12.2020 in the category of fresh matters.

JAYANT NATH, J.

DECEMBER 17, 2020/st